Himachal Pradesh High Court
Neetu Bala vs . The Ambala Syndicate Bus Service & Ors. on 13 April, 2023
Author: Virender Singh
Bench: Virender Singh
Neetu Bala Vs. The Ambala Syndicate Bus Service & ors.
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FAO No. 189 of 2013 13.4.2023 Present: Mr. Ashutosh, Advocate, vice counsel for the appellant.
Ms. Dhanwanti Devi, Advocate, vice counsel for respondents No.1 and 2.
Mr. Munish Kumar, Advocate, vice counsel for respondent No.3.
Since the matter has been listed after a decade, as such learned counsel representing parties want to ascertain status of the parties.
List after four weeks.
(Virender Singh) Judge April 13, 2023 (Guleria) ::: Downloaded on - 13/04/2023 20:44:24 :::CIS