Patna High Court - Orders
Musafir Hajam @ Musafir Thakur vs State Of Bihar on 26 March, 2015
Author: Gopal Prasad
Bench: Gopal Prasad
Patna High Court CR. APP (DB) No.559 of 1993 (6) dt.26-03-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Appeal (DB) No. 559 of 1993
======================================================
Ash Narayan Sah & Ors
.... .... Appellants
Versus
The State of Bihar
.... .... Respondent
======================================================
With
Criminal Appeal (DB) No. 562 of 1993
======================================================
Ram Briksh Sah and Ors
.... .... Appellants
Versus
The State of Bihar
.... .... Respondent
======================================================
With
Criminal Appeal (DB) No. 3 of 1994
======================================================
Raja Teli @ Raja Sah
.... .... Appellant
Versus
The State of Bihar
.... .... Respondent
======================================================
With
Criminal Appeal (DB) No. 12 of 1994
======================================================
Lakshmi Dhobi
.... .... Appellant
Versus
The State of Bihar
.... .... Respondent
======================================================
With
Criminal Appeal (DB) No. 343 of 1997
======================================================
Dashrath Sah @ Dashrath Choudhary & Anr
.... .... Appellants
Versus
The State of Bihar
.... .... Respondent
======================================================
With
Criminal Appeal (DB) No. 347 of 1997
======================================================
Musafir Hajam @ Musafir Thakur
.... .... Appellant
Versus
The State of Bihar
Patna High Court CR. APP (DB) No.559 of 1993 (6) dt.26-03-2015
.... .... Respondent
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Appearance :
(In CR. APP (DB) No. 559 of 1993)
For the Appellants : Mr. Prasoon Sinha
For the Respondent : Mr.
(In CR. APP (DB) No. 562 of 1993)
For the Appellants : Mr. Prasoon Sinha
For the Respondent : Mr.
(In CR. APP (DB) No. 3 of 1994)
For the Appellant : Mr. Prasoon Sinha
For the Respondent : Mr.
(In CR. APP (DB) No. 12 of 1994)
For the Appellant : Mr. Prasoon Sinha
For the Respondent : Mr.
(In CR. APP (DB) No. 343 of 1997)
For the Appellants : Mr. Prasoon Sinha
For the Respondent : Mr.
(In CR. APP (DB) No. 347 of 1997)
For the Appellant : Mr. Prasoon Sinha
Mr. Anshuman Sinha
For the Respondent : Mr.
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CORAM: HONOURABLE MR. JUSTICE I. A. ANSARI
and
HONOURABLE MR. JUSTICE GOPAL PRASAD
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE I. A. ANSARI)
6 26-03-2015Heard, in part, learned counsel for the parties concerned.
Hearing remains inconclusive. These appeals are directed to be listed, on 30.03.2015, under the present heading.
(I. A. Ansari, J.) (Gopal Prasad, J.) Kundan U