Supreme Court - Daily Orders
Arvind Kumar Newar And Ors Etc vs Harsh Vardhan Lodha And Ors Etc on 25 July, 2016
Bench: Ranjan Gogoi, Prafulla C. Pant
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ITEM NO.8 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 16-18/2016 in
Petition(s) for Special Leave to Appeal (C) No(s).23489-23491/2014
(Arising out of impugned final judgment and order dated 12/06/2014
in GAN No. 531/2014 in APOT No. 508/2010, GAN No. 532/2014 in APOT
No. 550/2010 and GAN No. 533/2014 in APOT No. 551/2010 passed by
the High Court of Calcutta)
ARVIND KUMAR NEWAR AND ORS ETC Petitioner(s)
VERSUS
HARSH VARDHAN LODHA AND ORS ETC Respondent(s)
(With appln(s) for directions and office report)
Date : 25/07/2016 These applications were called
on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Ms. Vanita Bhargava, Adv.
Mr. Ajay Bhargava,Adv.
Ms. Abhisaar Bairagi, Adv.
For M/s. Khaitan & Co.
For Respondent(s) Ms. Sangeeta Mandal, Adv.
Ms. Mamta Tiwari, Adv.
Mr. Sanjiv Kumar Trivedi, Adv.
Mr. Soumya Ray Chowdhury, Adv.
Mr. Shantanu Bansal,Adv.
For M/s Fox Mandal & Co.
Mr. Gourab Banerji, Sr. Adv.
Ms. Pallavi Langar,Adv.
Mr. R.K. Mohit Gupta, adv.
Mr. Gaurav Aggrawal, Adv.
Mr. Sahil Tagotra,Adv.
Mr. Sanjit Kumar Trivedi, Adv.
Mr. Soumya Ray Chawdhury, Adv.
Ms. Kalyani Lal, Adv.
Signature Not Verified
Mr. Nidhesh Gupta, Sr. Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2016.07.27
10:03:57 IST
Reason: Mr. Sanjeev Kumar Trivedi, Adv.
Mr. Soumya Ray Chowdhury,Adv.
Mr. Sumit Goel, Adv.
Mr. Abhishek Deshmukh, Adv.
For M/s. Parekh & Co.
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UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners/Applicants, on instructions, seeks permission of this Court to withdraw these applications.
Permission sought for is granted. I.A. Nos.16-18 of 2016 are dismissed as withdrawn.
(Neetu Khajuria) (Asha Soni) Court Master Court Master