Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act] State of Telangana - Subsection Section 7(6)(b) in Telangana District Boards Act, 1955 (b)the circle or circles in which elections shall be held to fill up the vacancies, if any, in the Board: