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[Cites 0, Cited by 0] [Section 28(5)] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(5)(b) in Andhra Pradesh General Sales Tax Act, 1957

(b)search any person (other than a customer or a visitor) who has got out of or is about to get into, or is in, any building, vessel or vehicle, if the officer has reason to suspect that such person has secreted about any goods, accounts, registers or other documents.