Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 407 in Indian Telegraph Rules, 1951

407.

If the coast stations or aeronautical station knows that the ship or aircraft has passed beyond its range of transmission and beyond the range of transmission of any other coast station or aeronautical station of the same Administration before the radio telegram could be transmitted to the ship or aircraft, the office of origin shall be informed accordingly by service advice without delay for intimation to the sender.