Bombay High Court
Tci Telenet Solutions Private Limited vs Millennium Motors Private Limited on 24 February, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-48
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 314 OF 2014
Tci Telenet Solutions Private Limited ....PETITIONER
V/S
Millennium Motors Private Limited ....RESPONDENT
WITH CIVIL APPLICATION IN CP NO. 1 OF 2022 In Cont. Petition 314 OF 2014 Tci Telenet Solutions Private Limited ....APPLICANT V/S Millennium Motors Private Limited ....RESPONDENT Mr. Akshay Patil i/by Ajay Law Associates for Petitioner.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 24th February, 2023
P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 17/03/2023. Ad-interim order, if any, to continue till then.
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