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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(1)(a) in The Maharashtra Medical Practitioners (Registration) Rules, 1961

(a)to have the entry as respects his name in the register [* * * * *] [Deleted by G.N. dated 7-8-1981.] altered; or