Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] British India - Section Section 29 in Provincial Small Causes Courts Act,1887 29. Seal. A Court of Small Causes shall use a seal of such form and dimensions as ar e prescribed by the State Government.
