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State of Odisha - Section

Section 12 in The Orissa Press Representatives' Accreditation Rules, 1966

12. Application for accreditation.

- An application for accreditation in the form prescribed by Government in consultation with the Accreditation Committee shall be submitted by the Editor of a newspaper, the Editor or the Manager of a news-agency in respect of the correspondent, photographer, cine-cameraman or cartoonist representing any newspaper, news agency, feature-agency, News photo-agency, broadcasting concern or television to be accredited to the Director. Each application shall be accompanied by the Press representatives' photograph of passport size in duplicate. The Director shall refer the application to the Committee for advice.