Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(5)] [Section 53] [Entire Act]

Bengal Presidency - Subsection

Section 53(5)(b) in Calcutta Improvement Act, 1911

(b)as to the sufficiency of the compensation paid or proposed to be paid under sub-section (3) or sub-section (4), or