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[Cites 0, Cited by 3] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(3) in Uttar Pradesh State Universities Act, 1973

(3)The Examinations Committee may appoint such number of sub-committees as it thinks fit, and in particular may delegate to any one or more persons or sub-committees the power to deal with and decided cases relating to the use of unfair means by the examinees.