Section 1 in Gender Sensitisation & Sexual Harassment of Women at Family Court, Ahmedabad (Prevention, Prohibition and Redressal) Regulations, 2013
1. Short title, extent and commencement.
- (i) These regulations may be called "The Gender Sensitisation & Sexual Harassment of Women at Family Court, Ahmedabad (Prevention, Prohibition and Redressal) Regulations, 2013".(ii)These Regulations shall come into force w.e.f. 4.3.2014.
