Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

(Condonation Of Delay Canara Bank vs Iris Computers Ltd And Anr on 31 October, 2023

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~17
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         RFA(OS)(COMM) 5/2021                                         &        CM            APPL.   23910/2021
                                       (Condonation of delay

                                       CANARA BANK                                                               ..... Appellant
                                                                            Through:                 Mr. Rajesh Kr. Gautam, Mr.
                                                                                                     Samit Sharma & Ms. Ishani
                                                                                                     Bhattachariyaa, Advs.

                                                                            versus

                                       IRIS COMPUTERS LTD AND ANR        ..... Respondents
                                                    Through: Mr. A.B. Pandey, Ms. Shikha
                                                             Gupta & Ms. Swati Luthra,
                                                             Advs. for R-1.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE ANISH DAYAL
                                                                            ORDER

% 31.10.2023 A request for accommodation is made on behalf of learned counsel for the appellant who is engaged before another Court.

Consequently, list again on 24.01.2024.

YASHWANT VARMA, J.

ANISH DAYAL, J.

OCTOBER 31, 2023/kk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 22:41:46