Delhi High Court - Orders
(Condonation Of Delay Canara Bank vs Iris Computers Ltd And Anr on 31 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS)(COMM) 5/2021 & CM APPL. 23910/2021
(Condonation of delay
CANARA BANK ..... Appellant
Through: Mr. Rajesh Kr. Gautam, Mr.
Samit Sharma & Ms. Ishani
Bhattachariyaa, Advs.
versus
IRIS COMPUTERS LTD AND ANR ..... Respondents
Through: Mr. A.B. Pandey, Ms. Shikha
Gupta & Ms. Swati Luthra,
Advs. for R-1.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 31.10.2023 A request for accommodation is made on behalf of learned counsel for the appellant who is engaged before another Court.
Consequently, list again on 24.01.2024.
YASHWANT VARMA, J.
ANISH DAYAL, J.
OCTOBER 31, 2023/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 22:41:46