Supreme Court - Daily Orders
Irina Tankha vs Anirudh N Tankha on 27 April, 2026
ITEM NO.60 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33092/2025
[Arising out of impugned final judgment and order dated 04-11-2025
in MATAPP(FC) No. 55/2025 passed by the High Court of Delhi at New
Delhi]
IRINA TANKHA Petitioner(s)
VERSUS
ANIRUDH N TANKHA Respondent(s)
IA No. 292322/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 28410/2026 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 327155/2025 - PERMISSION TO FILE APPLICATION FOR DIRECTION Date : 27-04-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE UJJAL BHUYAN For Petitioner(s) :Mr. M. Dutta, Sr. Adv.
Mr. Aditya Guha, Adv.
Mr. Anand Kumar Soni, Adv. Mr. Aayush Goyal, Adv. Mr. P. S. Sudheer, AOR Mr. Rishi Maheshwari, Adv. Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Mr. Jashan Vir Singh, Adv.
For Respondent(s) :Mrs. Usha Mann, Adv.
Mr. Lakshmeesh S. Kamath, AOR Mrs. Vijayata Mann Bhalla, Adv. Mr. Virendra Singh, Adv. Mr. Deepak Gupta, Adv. Mrs. Samriti Ahuja, Adv. Ms. Aditi Prakash, Adv. Ms. Eka Kumari Singh, Adv.Signature Not Verified
UPON hearing the counsel the Court made the following Digitally signed by NEETU SACHDEVA Date: 2026.04.28 O R D E R 11:54:15 IST Reason: List on 16.10.2026.
(NEETU SACHDEVA) (DIVYA BABBAR) DEPUTY REGISTRAR COURT MASTER (NSH)