Section 24(3)(iii) in Control of National Highways Land and Traffic) Act, 2002

[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(3)(iii) in Control of National Highways Land and Traffic) Act, 2002

(iii)the portion of the Highway in respect of which the permission has been granted, and shall be accompanied with a plan or sketch of such portion of Highway.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 24(3)(iii) in Control of National Highways Land and Traffic) Act, 2002