Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Kaluwa @ Basant on 18 October, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.28 COURT NO.8 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 33617/2019
(Arising out of impugned final judgment and order dated 16-11-2018
in CRLA No. 8297/2009 16-11-2018 in CRLA No. 6203/2009 16-11-2018
in CRLA No. 5963/2009 16-11-2018 in CRLA No. 6134/2009 passed by
the High Court Of Judicature At Allahabad)
THE STATE OF UTTAR PRADESH Petitioner(s)
VERSUS
KALUWA @ BASANT Respondent(s)
( IA No.155389/2019-CONDONATION OF DELAY IN FILING and IA
No.155391/2019-EXEMPTION FROM FILING O.T. )
Date : 18-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mr. Ajay Kumar Mishra, Sr. Adv.
Mr. Sarvesh Singh Baghel, AOR
Mr. Aviral Saxena, Adv.
Mr. Sarvesh Singh Baghel, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by DEEPAK SINGH Date: 2019.10.19 13:07:14 IST Reason: