Supreme Court - Daily Orders
Anant Shantaram Netalkar vs Communidade Of Betora on 24 August, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit
ITEM NO.45 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23536/2015
(Arising out of impugned final judgment and order dated 30/01/2015
in SA No. 124/2006 passed by the High Court of Bombay at Goa)
ANANT SHANTARAM NETALKAR Petitioner(s)
VERSUS
COMMUNIDADE OF BETORA Respondent(s)
(with interim relief)
Date : 24/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Arun R. Pedneker,Adv.
Ms. Mukti Chowdhary,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to entertain this special leave petition, which is dismissed.
(NARENDRA PRASAD) (SHARDA KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2015.08.25
17:42:53 IST
Reason: