Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 451] [Entire Act] Union of India - Subsection Section 451(b) in The Code of Criminal Procedure, 1973 (b)any property regarding which an offence appears to have been committed or which appears to have been used for the commission of any offence.
