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Delhi High Court - Orders

Amit Gulia @ Andal vs State Of Nct Of Delhi on 22 September, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~40
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(CRL) 1896/2023
                                                AMIT GULIA @ ANDAL                                                                ..... Petitioner
                                                                                      Through:                 Ms. Gunjan Sinha Jain, Advocate

                                                                                      versus

                                                STATE OF NCT OF DELHI                                                             ..... Respondent
                                                                                      Through:                Ms. Priyam Aggarwal, Proxy
                                                                                                              Advocate for Mr. Sanjay Lao, SC

                                                CORAM:
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                             ORDER

% 22.09.2023 [The proceeding has been conducted through Hybrid mode]

1. Owing to Special DB, the matter could not be taken up today.

2. List on 20.11.2023.

TUSHAR RAO GEDELA, J SEPTEMBER 22, 2023/ms This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 21:29:47