Delhi High Court - Orders
Amit Gulia @ Andal vs State Of Nct Of Delhi on 22 September, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1896/2023
AMIT GULIA @ ANDAL ..... Petitioner
Through: Ms. Gunjan Sinha Jain, Advocate
versus
STATE OF NCT OF DELHI ..... Respondent
Through: Ms. Priyam Aggarwal, Proxy
Advocate for Mr. Sanjay Lao, SC
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 22.09.2023 [The proceeding has been conducted through Hybrid mode]
1. Owing to Special DB, the matter could not be taken up today.
2. List on 20.11.2023.
TUSHAR RAO GEDELA, J SEPTEMBER 22, 2023/ms This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 21:29:47