694. Guards to remain in their own districts. [§ 12, Act V, 1861].
- Guards supplied to railways and other parties shall be employed only in the district in which they are supplied, as the Superintendent is responsible for their behaviour and inspection. Should the party to whom a guard has been supplied desire its transfer to another district, it may be transferred as required. The Superintendent of the district to which it is transferred shall then furnish the force and arrange for the proper inspection of the guard.
