Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Uttar Pradesh - Subsection Section 35(i) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited (i)to elect a Chairman as per Bye-laws No. 30(b) in its first meeting held after the Annual General Meeting every year;
