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[Cites 0, Cited by 9] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(8) in The Maharashtra Co-Operative Societies Act, 1960

(8)No nominal [* *] [The word 'associate' was deleted by Maharashtra 27 of 1969, Section 8(c).] [* *] [The words 'or sympathiser' were deleted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 16(d), (w.e.f. 14-2-2013).] member shall have the right to vote [and no such member shall be eligible to be a member of a committee or for appointment as a representative of the society on any other society] [These words were added by Maharashtra 27 of 1969, Section 8(c).].