Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Section 6A(1)] [Section 6A] [Entire Act] Union of India - Subsection Section 6A(1)(c) in The Citizenship Act, 1955 (c)specified territory means the territories included in Bangladesh immediately before the commencement of the Citizenship (Amendment) Act, 1985;