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State of Tamilnadu - Section

Section 13 in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

13. Immovable property.

- No employee of the University shall except after notice to the Registrar of the University acquire or dispose of any movable/ immovable property by lease, mortgage, purchase, sale, gift, exchange or otherwise either in his own name or in the name of the members of his family.