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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(4) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(4)The Registrar shall serve as the ex-officio Secretary of the General Council, the Board, the Senate, the Finance Committee and such other committees as constituted by the Board but shall not be deemed to be a member of any of these authorities.