Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 1 in The Inter-State River Water Disputes Act, 1956 1. Short title and extent. (1)This Act may be called the Inter-State River Water Disputes Act, 1956.(2)It extends to the whole of India .
