Karnataka High Court
Manjula W/O Shamsundar Gambhir vs Shyamsundar S/O Gururao Gambhir on 28 March, 2008
Author: K.Sreedhar Rao
Bench: K.Sreedhar Rao
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_ RESPONDENTS
This Re'vigw_Pe£_1'tien" BIO 4'? Rulc 1 of CPC, praying £2: pfthe Gxdérldudgmcnt and Decree dated _"in RFA No.468]%04, on the file of the H<"m'bk-;--.High of Banglom.
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