Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Karnataka High Court

Manjula W/O Shamsundar Gambhir vs Shyamsundar S/O Gururao Gambhir on 28 March, 2008

Author: K.Sreedhar Rao

Bench: K.Sreedhar Rao

2 PADMAVATHI
W10 AANNACHARYA RAT!

AGED ABOUT 75 YEARS
CEO. VIJAYA DESAI
B NDRE CIRCLE

SODHANKERI
DHARWAD-$80008  

3 snmu  '
W/O SHESHAGAR HARAPANAHALLI'--  
AGED ABOUT 62 YEARS ' I  
OC-C: MEDICAL PRACPYFIONER 
R/0. NARAYANPUR 

DHARWAD.

4 LEELAVATI @ PADMAJA  '

w/0 MOAHN BE'l'AGER'£__ 

AGED ABOLV.l'.aSO-EYA;RS '  _  - 
OCC: HOUS33HC}IL'.DW'QR1{"" "   

R/0. 16, §<t3!»1AL.v:§~_VRoAas)'--V.._ " V

NEAR RA1z,\v;}s¥i'1srAT1orab  = 3
CHEMBLFR,'*MUM;¥3A§--»s '4-{xi '&?:'.1m_ 

   _  RESPONDENTS

This Re'vigw_Pe£_1'tien" BIO 4'? Rulc 1 of CPC, praying £2: pfthe Gxdérldudgmcnt and Decree dated _"in RFA No.468]%04, on the file of the H<"m'bk-;--.High of Banglom.

commg' on for ,o1dem this day. the Coi:sxt'é1g:livezie;1_ mowing:

.-----._.m-----_ « . No gzonnds. Renew' Petition ( ' . MSUL[280308 Iudgé