Section 119 in The Code of Civil Procedure, Svt. 1977 (1920 A.D.)
119. to 120.
[***] [Note Sections 119 and 120 originally missing in Governent of J.K. Laws 1989 Edition.][Part X] [Part X inserted by Notification 3-L/1985 dated 8th Bhadon, 1985. ]Rules
