Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(1)(j) in The Gujarat Housing Board Act, 1961

(j)[shops, schools, parks, playing fields] [These words were substituted for the words 'parks, playing fields' by Gujarat 1 of 1973, section 18 (1) (b).] and open spaces for the benefit of any area comprised in the scheme or any adjoining area, and the enlargement of existing parks, playing fields, open spaces and approaches;