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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2)(g) in The Rajasthan Motor Vehicles Taxation Act, 1951

(g)[ regulating the manner in which and prescribing the court fee on payment of which appeals, [revision] [Substituted by Rajasthan Act No. 8 of 1969.], applications and other proceedings under this Act may be instituted and heard];