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State of Rajasthan - Section

Section 4B in The Rajasthan Subordinate Courts Case Flow Management Rules, 2006

4B. Steps for completion of all formalities/(Call Work) (Hajri).

- In the first instance, the appeal will be listed for completion of all formalities necessary before the appeal is taken up for final hearing. The procedure indicated above of listing the case for giving dates in routine matters would be followed mutatis-mutandis.