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[Cites 0, Cited by 0] [Section 412(1)] [Section 412] [Entire Act]

State of Uttar Pradesh - Subsection

Section 412(1)(ii) in The General Rules (Civil), 1957

(ii)of Miscellaneous (Judicial) cases : applications under Section 7-E of the *U.P. (Temporary) Control of Rent and Eviction Act, 1947;