Section 6 in Punjab Excise Bonded Warehouse Rules, 1957
6.
[Liquor may be obtained on bond without payment of duty from any distillery, brewery or a winery in Punjab or outside under orders of the Assistant Excise and Taxation Commissioner incharge of the district an on a permit issued by him.] [G.S.R. 24/P.A.I./Section 50/Amd (10) 84 dated 31.3.1983.]Verification of Consignment
