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State of Uttar Pradesh - Section
Section 30 in The U.P. State Electricity Board Services of Engineers Regulations, 1970
30. Declarations.
- The Board may, whenever, considered expedient, delegate any of its powers to any officer or authority under these regulations or the powers conferred on any officer or authority under these regulations to any other officer or authority.Appendix 'A'[See Regulation 4 (2) and 22]The scales of pay attached to the various posts included therein are as follows :| Name of Post | Scale of Pay* | |
| Rs. | ||
| 1025-50-1275-EB-1425-60-1845 | ||
| For A.E.E. | ||
| 1225-50-1275-EB-1425-60-1965 | ||
| For Sr. A.E. | ||
| 1. | Assistant Engineer | 1425-60-1845-EB-75-2220 |
| For Sr. A.E. (Spl. Grade) | ||
| 1830-60-2010-EB-2160-75-2385 | ||
| 2. | Executive Engineer | 1425-60-1845-EB-75-2220 |
| For E.E. (Spl. Grade) | ||
| 1830-60-2010-EB-2160-75-2385 | ||
| 3. | Superintending Engineer | 2050-75-2200-100-2700 |
| 4. | Addl. Chief Engineer | 2500-100-3000 |
| 5. | Chief Engineer | 2800-100-3200 |