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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(1)The Admission Committee shall prepare a merit list of eligible candidates, who have applied under sub-rule (1) of rule 15 and after verification of the documents submitted under sub-rule (5) of rule 15.