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Delhi High Court - Orders

Richa Sharma And Ors vs Union Of India And Anr on 16 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~59
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 5804/2018
     RICHA SHARMA AND ORS.                        ..... Petitioners
                      Through Mr Sougat Sinha, Mr Manoj Kumar,
                      Advocates.

                      versus

     UNION OF INDIA AND ANR.                   ..... Respondents
                   Through Mr Sanjeev Sabharwal, Advocate for
                   UOI with Mr Hem Kumar, Advocate for UOI.

     CORAM:
     HON'BLE MR. JUSTICE VIBHU BAKHRU
                  ORDER

% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.

VIBHU BAKHRU, J JANUARY 16, 2019 pkv