Supreme Court - Daily Orders
Emeli Saha vs Hdb Financial Services Ltd. And Ors. on 28 March, 2018
Author: L. Nageswara Rao
Bench: L. Nageswara Rao
ITEM NO.30 COURT NO.11 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CRIMINAL) Diary No(s). 29892/2017
EMELI SAHA Petitioner(s)
VERSUS
HDB FINANCIAL SERVICES LTD. Respondent(s)
Date : 28-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
[IN CHAMBERS]
For Petitioner(s) Ms. Shweta S. Parihar,Adv
M/S. Lex Regis Law Offices, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw the petition.
Permission sought for is granted. The Transfer Petition is dismissed as withdrawn.
(KUSUM LATA SYAL) (INDU KUMARI POKHRIYAL) SENIOR PERSONAL ASSISTANT ASST.REGISTRAR Signature Not Verified Digitally signed by KUSUM LATA SYAL Date: 2018.03.28 16:11:51 IST Reason: