Income Tax Appellate Tribunal - Ahmedabad
Shree Darshan Corporation, Surat vs Acit.,Circle-7,, Surat on 20 March, 2017
आयकर अपील य अ
धकरण, अहमदाबाद यायपीठ - अहमदाबाद ।
IN THE INCOME TAX APPELLATE TRIBUNAL
AHMEDABAD - BENCH 'A'
BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER
AND
SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER
आयकर अपील सं./ ITA No.2175/Ahd/2013
नधा रण वष /Asstt. Year: 2006-2007
M/s.Shree Darshan Corporation Vs. ACIT, Cir.7
Flat No.1105, Shree Darshan Surat.
Palace, Nr. Arihant Park
Lal Darwaja, Surat.
PAN : ABAFS 2088 K
अपीलाथ / (Appellant) तयथ
् / (Respondent)
Assessee by : Shri M.K. Patel, AR
Revenue by : Shri K. Madhusudan, Sr.DR
सन
ु वाई क तार ख/Date of Hearing : 20/03/2017
घोषणा क तार ख /Date of Pronouncement: 20/03/2017
आदे श/O R D E R
PER RAJPAL YADAV, JUDICIAL MEMBER:
Assessee is in appeal before the Tribunal against order of the ld.CIT(A)-V, Surat dated 28.2.2013 passed for the Asstt.Year 2006-07.
2. At the time of hearing, the ld.counsel for the assessee sought withdrawal of this appeal. In view of request of the ld.counsel for the assessee, the appeal of the assessee stands dismissed as being withdrawn.
3. In the result, appeal of the assessee is dismissed as being withdrawn.
Order pronounced in the Court on 20th March, 2017.
Sd/- Sd/- (N.K. BILLAIYA) (RAJPAL YADAV) ACCOUNTANT MEMBER JUDICIAL MEMBER Ahmedabad; Dated 20/03/2017