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Income Tax Appellate Tribunal - Ahmedabad

Shree Darshan Corporation, Surat vs Acit.,Circle-7,, Surat on 20 March, 2017

      आयकर अपील	य अ
धकरण, अहमदाबाद  यायपीठ - अहमदाबाद ।

          IN THE INCOME TAX APPELLATE TRIBUNAL
                  AHMEDABAD - BENCH 'A'
        BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER
                            AND
          SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER

               आयकर अपील सं./ ITA No.2175/Ahd/2013
                   नधा रण वष /Asstt. Year: 2006-2007

    M/s.Shree Darshan Corporation Vs. ACIT, Cir.7
    Flat No.1105, Shree Darshan       Surat.
    Palace, Nr. Arihant Park
    Lal Darwaja, Surat.
    PAN : ABAFS 2088 K

    अपीलाथ / (Appellant)                  तयथ 
                                           ् / (Respondent)


    Assessee by       :               Shri M.K. Patel, AR
    Revenue by        :               Shri K. Madhusudan, Sr.DR
         सन
          ु वाई क तार	ख/Date of Hearing        : 20/03/2017
         घोषणा क तार	ख /Date of Pronouncement:    20/03/2017
                           आदे श/O R D E R

PER RAJPAL YADAV, JUDICIAL MEMBER:

Assessee is in appeal before the Tribunal against order of the ld.CIT(A)-V, Surat dated 28.2.2013 passed for the Asstt.Year 2006-07.

2. At the time of hearing, the ld.counsel for the assessee sought withdrawal of this appeal. In view of request of the ld.counsel for the assessee, the appeal of the assessee stands dismissed as being withdrawn.

3. In the result, appeal of the assessee is dismissed as being withdrawn.

Order pronounced in the Court on 20th March, 2017.

      Sd/-                                                       Sd/-
(N.K. BILLAIYA)                                          (RAJPAL YADAV)
ACCOUNTANT MEMBER                                      JUDICIAL MEMBER
Ahmedabad;      Dated      20/03/2017