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[Cites 0, Cited by 0] [Section 143(11)] [Section 143] [Entire Act]

Union of India - Subsection

Section 143(11)(i) in Finance Act, 2012

(i)a course run by an industrial training institute or an industrial training centre affiliated to the National Council for Vocational Training offering courses in designated trades notified under the Apprentices Act, 1961; (52 of 1961).or