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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(b) in The University Grants Commission (Promotion of Academic Integrity and Prevention of Plagiarism in Higher Educational Institutions) Regulations, 2018

(b)The mechanism as defined at (a) above shall be made accessible to all engaged in research work including student, faculty, researcher and staff etc.