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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Daman and Diu - Subsection

Section 3(c) in The Goa, Daman and Diu Public Gambling Act, 1976

(c)has the care or management of, or in any manner assists in conducting the business of, any such house, room or place opened, occupied, kept or used for the purpose aforesaid,