Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 190(1)] [Section 190] [Entire Act]

State of Punjab - Subsection

Section 190(1)(j) in Punjab Municipal Act, 1911

(j)the ventilation of rooms and the minimum dimensions of doors [and windows [***] [Substituted for the word 'Provincial' by the (Adaptation of Laws) Order, 1950.]].