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[Cites 0, Cited by 6] [Section 61(2)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(2)(t) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(t)the transportation tariffs for common carriers or contract carriers or city or local natural gas distribution network and the manner of determining such tariffs under sub-section (1) of section 22;