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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Chattisgarh - Subsection

Section 32(1)(xxiv) in The Chhattisgarh Motor Vehicles Rules, 1994

(xxiv)shall, on demand by any passenger, produce the complaint book for recording such remarks as the passenger may desire to make therein;