Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 5 in The M.P. Civil Courts (Amendment and Validation) Act, 1980 5. Repeal. - The Madhya Pradesh Civil Courts (Amendment and Validation) Ordinance, 1980 (No. 7 of 1980), is hereby repealed.
