Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Karnataka - Section Section 12 in The Karnataka Prevention Of Cow Slaughter And Cattle Preservation Act, 1964. 12. Offences under the Act to be cognizable.— All offences under this Act, shall be cognizable.
