Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 23 in The Bureau Of Indian Standards Act, 1986 23. Annual report to be laid before Parliament .-The Central Government shall cause the annual report to be laid, as soon as may be after it is received, before each House of Parliament.
