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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(1)(d) in The Karnataka Cinemas (Regulation) Act, 1964

(d)to instal any machinery in any place where cinematograph exhibitions are proposed to be given; shall make an application in writing to the licensing authority for permission therefor, together with such particulars as may be prescribed.