Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 64C] [Entire Act] State of Tamilnadu - Subsection Section 64C(2) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948 (2)No such order shall be liable to be questioned in any Court of Law.]
